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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Tamilnadu - Subsection

Section 76(9) in Tamil Nadu Co-operative Societies Rules, 1988

(9)The board of the financing bank may impose such other terms and conditions that maybe necessary to safeguard its interest, while making loan on the security of gold jewels and silverware to, or providing overdraft to, or discounting of bills and cheques of a depositor.