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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(ii) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(ii)The admissions in Minority colleges shall be as per merit ranking among the candidates applied to the college duly following the transparent method prescribed in the rules. The existing rules of reservation for special categories i.e., NCC/S&G/Sports/ Defense Personnel/PH and women shall be followed.