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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4)(iv) in Tamil Nadu Electricity Grid Code, 2005

(iv)For all outages of generation and transmission system, which may have an effect on the State Grid, all entities shall co-operate with each other and co-ordinate their actions as per the approved procedures separately. In particular, outages requiring restriction of generation which a beneficiary / distribution licensee can receive (and which may have a commercial implication) shall be planned carefully to achieve the best optimization. The entities shall furnish to the SLDC al81 requisite information for billing purposes.