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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Sushma Aggarwal vs . Ramesh Chand Aggarwal on 20 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sushma Aggarwal vs. Ramesh Chand Aggarwal .

CMPMO No.407 of 2017 20.09.2022 Present Ms. Meera Devi, Advocate, for the petitioner.

Mr. Ashok Sood, Senior Advocate with Mr. Khem Raj, Advocate, for respondents No.1 to 4.

CMPMO No.407 of 2017 & CMP No.7680 of 2017 Last opportunity of four weeks, as prayed for, is granted to the petitioner to file rejoinder to the main petition as well as reply to the application, failing which, right to file the same shall stand closed. List thereafter.

(Sandeep Sharma) Judge 20th September, 2022 (shankar) ::: Downloaded on - 21/09/2022 20:02:46 :::CIS