Himachal Pradesh High Court
Bhindro vs . State Of H.P. & Others. on 21 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Bhindro vs. State of H.P. & others.
CWP No.3578 of 2022.
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21.07.2022. Present: Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents-State.
r to Learned Deputy Advocate General prays for and is granted two weeks' further time to file reply.
List on 04.08.2022 along with CWP Nos. 918, 930,932, 933, 934, 952 and 977 of 2022 and CWPOA Nos.
6139,6142, 6147,6154, 6157, 6158,6159, 6161, 6165, 6167 and 6168 of 2020.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 21, 2022. Judge (krt) ::: Downloaded on - 21/07/2022 20:13:17 :::CIS