Himachal Pradesh High Court
Bhindro vs . State Of H.P. And Others on 18 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Bhindro vs. State of H.P. and others CWP No.3578 of 2022 .
18.07.2022 Present: Mr. Prashant Sharma and Mr. Ajit Sharma, Advocates, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Vinod K. Thakur & Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Vikrant Chandel and Mr. Yudhbir Singh Thakur, Deputy Advocates General, for the respondents/ State.
Learned counsel for the petitioner submits that reply on behalf of the respondents stands filed, however, such fact is disputed by learned Additional Advocate General.
List on 21.7.2022. In the meanwhile, Registry to make an endeavour to trace the reply filed on behalf of the respondents and place the same on record.
( Tarlok Singh Chauhan)
Judge
( Chander Bhusan Barowalia )
July 18, 2022 (KS) Judge
::: Downloaded on - 18/07/2022 20:04:44 :::CIS