Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(5)(c) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(c)Whether the applicant possesses any special qualification or skill which may be considered to be facilitating the operations of the agency.