Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in The Gujarat Khadi and Village Industries Act, 2006

(1)The Board shall, once in every year, prepare annual programme of work in such form and at such time of the year as may be prescribed and submit the same to the State Government for approval.