Section 27(1) in The Chhattisgarh Motor Vehicles Rules, 1994
(1)An application for a conductor's licence as required by sub-section (1) of Section 30 of the Act shall be made in Form C.G.M.V.R.-II (L. Con. A) and shall be accompanied by:-(a)a medical certificate of fitness in Form C.G.M.VR.-12 (M C Con) signed by a registered medical practitioner; and issued not more than 30 days prior to the presentation of application;(b)valid First-Aid Certificate in Form C.G.M.VR.-13 (F A) issued by the Civil Surgeon or the District Health Officer;(c)two clear copies of the applicant's recent photographs of passport size;(d)fees as specified in Rule 40;(e)certificate of educational qualifications;(f)evidence of address and age as specified in Rule 4 of Central Rules.
