Section 5(9) in Madhya Pradesh Private Security Agencies Rules, 2012
(9)Recognized Training Institutions should have:-(i)Training background with minimum 5 years experience in the field of imparting training to the armed forces/ police personnel;(ii)Sufficient place for outdoor and indoor classes;(iii)Necessarily required training gadgets, library and material;(iv)Sufficient number of regular and experienced faculty members; (v)Equipments for maintaining physical fitness;(vi)Samples of improvised explosive devices;(vii)First aid facility;(viii)Non prohibited bore weapons for armed training.
