Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(9)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(9)(i) in Madhya Pradesh Private Security Agencies Rules, 2012

(i)Training background with minimum 5 years experience in the field of imparting training to the armed forces/ police personnel;