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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)Commercial plots such as shop cum office (SCO), shop cum flat (SCF), Shops and Booths within approved layout for which standard design has been approved by the Competent Authority.