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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5) in Punjab Urban Planning and Development Building Rules, 2018

(5)Procedure for submitting application through self-certification. - (1) Self-certification is applicable on following category of building, namely:-
(i)Residential plot having size upto 1000 sq.yd (836 sq.m);
(ii)Industrial plots having size upto 1000 sq.yd (836 sq.m); and
(iii)Commercial plots such as shop cum office (SCO), shop cum flat (SCF), Shops and Booths within approved layout for which standard design has been approved by the Competent Authority.