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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)Generating stations other than those covered under ABT Energy (variable) charges shall cover fuel costs and shall be worked out on the basis of ex-bus energy delivered from the generating station as per the following formula: Energy Charges (Rs) = Rate of Energy Charges in Rs/ kWh X Energy delivered (ex-bus) for the month in kWh