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Union of India - Section

Section 39 in Damodar Valley Corporation Act, 1948

39. Interest charges and other expenses to be added to and receipts taken for reduction of capital cost.-

For a period, not exceeding fifteen years, from the establishment of the Corporation, if the Corporation runs in deficit, the interest charges and all other expenditure shall be added to the capital cost and all receipts shall be taken in reduction of such capital cost.