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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3) in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

(3)Every application for registration under sub-section (3) of section 20 shall also be accompanied by the diploma or certificate, in original, in respect of the qualification of the applicant together with two copies of such diploma or certificate.