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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(1)On commencement of these Regulations, the Rajasthan Electricity Regulatory Commission (Intra-state ABT) Regulations,2006 shall stand repealed. Notwithstanding such repeal, anything done or any action already taken under the repealed regulations shall be deemed to have been done or taken under these Regulations.