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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(3) in Faridabad Complex Administration Building Rules, 1989

(3)In respect of Industrial sector transferred by Haryana Urban Development Authority to Faridabad Complex Administration, the maximum permissible coverage, on ground floor, total floor area allowed and the maximum height of building excluding chimney shall be as per Haryana Urban Development Authority building rules.