Himachal Pradesh High Court
Kashmiro vs . Arun & Ors. on 18 July, 2023
Author: Virender Singh
Bench: Virender Singh
.
CMP(M) No. 149 of 2023 18.7.2023 Present: Mr. Vikrant Chandel, Advocate, for the applicant/appellant.
Ms. Anita, Advocate, vice Ms. Anu Tuli Azta, Advocate, for respondent No. 1.
None for respondents No. 2 to 7.
Service is complete. Power of attorney on behalf of respondent No. 1 is stated to have been filed. Summons issued against respondents No. 2 to 7 have been received back, after due service. Despite service, no one has put in appearance on their behalf. Further wait is not justifiable.
The case is now adjourned for filing reply to the application.
List on 22nd August, 2023.
( Virender Singh ) Judge July 18, 2023 (vs) ::: Downloaded on - 18/07/2023 20:50:28 :::CIS