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[Cites 2, Cited by 1]

Himachal Pradesh High Court

Kashmiro vs . Arun & Others. on 29 March, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Kashmiro Vs. Arun & others.

.

CMP (M) No. 149 of 2023 29.3.2023 Present: Mr.Sahil Verma, Advocate, vice Mr.Vikrant Chandel, Advocate, for the applicant/appellant.

CMP (M) No. 149 of 2023 Notice. Supplementary affidavit in support of application under Section 5 of the Limitation Act has been filed.

Alongwith application copy of supplementary affidavit also be supplied alongwith notice to respondents.

On taking steps within three days, notice returnable within four weeks, be issued to respondents.

(Vivek Singh Thakur), Judge.

29th March, 2023 (Keshav) ::: Downloaded on - 29/03/2023 20:36:17 :::CIS .

::: Downloaded on - 29/03/2023 20:36:17 :::CIS