Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of West Bengal - Subsection Section 31(2) in The Bankura University Act, 2013 (2)If the Bankura University Council does not accept the recommendation of the Selection Committee, the provision of sub-section (2) of section 30 shall apply mutatis mutandis.
