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State of West Bengal - Section

Section 31 in The Bankura University Act, 2013

31. Appointment on the recommendation of the Selection Committee constituted by the University Council.

(1)Notwithstanding anything contained in section 29, until the constitution of a Selection Committee referred to therein, a University Assistant Professor, Associate Professor or Professor shall be appointed by the Bankura Univesity Council, referred to in sub-section (1) of section 59 on the recommendation of a Selection Committee, constituted by the said Council in such manner as it thinks fit, which shall include as its member at least one person, not holding any office of profit under the University and having special knowledge of the subject which the Professor or the Associate Professor or the Assistant Professor, as the case may be, will teach, nominated by the Chancellor.
(2)If the Bankura University Council does not accept the recommendation of the Selection Committee, the provision of sub-section (2) of section 30 shall apply mutatis mutandis.