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State Consumer Disputes Redressal Commission

Smt.Yashoda Goyal vs Dr.Ahuja Pathology And Imaging Center on 28 October, 2015

Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION,UTTARAKHAND 176 Ajabpur Kalan,Mothrowala Road, Dehradun-248121 Final Order   Complaint Case No. C/04/2006   1. Smt.Yashoda Goyal 14 Karanpur Dehradun ...........Complainant(s) Versus 1. Dr.Ahuja Pathology and Imaging Center 7,Astley Hall,Dehradun ............Opp.Party(s)   BEFORE:     HON'BLE MR. JUSTICE B.S. Verma PRESIDENT   HON'BLE MR. D. K. Tyagi, H.J.S. MEMBER   HON'BLE MRS. Veena Sharma MEMBER   For the Complainant: For the Opp. Party: ORDER None is present on behalf of the complainant.

Sh. Rajeshwar Singh, learned counsel for the opposite party Nos. 1 & 2 is present.

None is also not present on behalf of the opposite party No. 3. 

This consumer complaint pertains to the year 2006.  Therefore, the consumer complaint is dismissed for want of prosecution.     [HON'BLE MR. JUSTICE B.S. Verma] PRESIDENT   [HON'BLE MR. D. K. Tyagi, H.J.S.] MEMBER   [HON'BLE MRS. Veena Sharma] MEMBER