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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Rajasthan - Subsection

Section 259(5B) in Rajasthan Panchayati Raj Rules, 1996

(5B)Post of Hand Pump Misty shall be filled in, from Hand Pump Mistries regularized in Panchayat Samities as per Government Order No. F. 13 (147)Vidhi/Gravipa/High Court/94/3882, Dated 30.12.1995.][Inserted by the Rajasthan Panchayati Raj (Amendment) Rules, 2006: Rajasthan Gazette ExtraordinaryPart IV-C (I) dated 10.7.2006.]