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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(11)(11) in Rajasthan Investment Promotion Scheme, 2014

11.2.2The Member Secretary of the appropriate Screening Committee shall register the application and issue a provisional entitlement certificate in Form-III, appended to the Scheme, immediately but not later than seven days, unless specifically extended for reasons to be recorded in writing. The certificate so issued shall be valid up to 180 days or the next meeting of the appropriate Screening Committee, whichever is earlier.