Section 18 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

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Section 18 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

18. "Central Transmission Utility" or "CTU" shall mean any Government company which the Central Government may notify under sub-section (1) of Section 38 of the Act;