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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(3)(iv) in Tamil Nadu Combined Development and Building Rules, 2019

(iv)In the event of extent and dimension of the site between Patta and document the least extent of the site to be considered along with site dimension corresponding to the least extent.