Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(3) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(3)The fund shall be applied for meeting,-
(a)the salaries, allowances and other remuneration of the members, officers and other employees of the Authority;
(b)the other expenses of the Authority in connection with the discharge of its functions and for the purposes of this Act.