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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(3)(iii) in Jammu and Kashmir Combined Competitive Examination Rules, 2018

(iii)If a question is left blank i.e. no answer is given by the candidate, there will be no penalty for that question.