Section 22(2) in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007
(2)Any owner who refuses on demand to show his certificate of registration ordocuments, or allow it to be read by any of the persons authorised under sub-section (1),shall be punishable with fine which may extend to two thousand rupees.
