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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Indian Forest Service (Initial Recruitment) Regulations, 1966

(1)Every officer of the State Forest Service who, on the date of constitution of the Service-
(a)is holding a cadre post substantively or holds a lien on such post, or
(b)
(i)holds substantively a post in the State Forest Service;
(ii)who has completed not less than eight years of continuous service (whether officiating or substantive) in that service, and
(iii)who has completed not less than three years continuous service in an officiating capacity in a cadre post or in any other post declared equivalent thereto by the State Government concerned, shall be eligible for selection to the Service in the Senior scale.