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Union of India - Section

Section 4 in The Indian Forest Service (Initial Recruitment) Regulations, 1966

4. Conditions of eligibility.

(1)Every officer of the State Forest Service who, on the date of constitution of the Service-
(a)is holding a cadre post substantively or holds a lien on such post, or
(b)
(i)holds substantively a post in the State Forest Service;
(ii)who has completed not less than eight years of continuous service (whether officiating or substantive) in that service, and
(iii)who has completed not less than three years continuous service in an officiating capacity in a cadre post or in any other post declared equivalent thereto by the State Government concerned, shall be eligible for selection to the Service in the Senior scale.
(2)Every officer of the State Forest Service who has completed four years of continuous service on the date of constitution of the Service shall be eligible for selection to the Service in the Junior scale.Explanation. - In computing the period of continuous service for the purpose of sub-regulation (1) (b) or sub-regulation (2), there shall be included any period during which an officer has undertaken-
(a)training in a diploma course in the Forest Research Institute and Colleges, Dehra Dun; or
(b)such other training as may be approved by the Central Government in consultation with the Commission in any other institution.