Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(2) in The Najafgarh Marketing Committee Bye-Laws, 2004 (2)The "terms and conditions" used in these Bye-laws but not defined herein shall have the same meaning as respectively assigned to them in the Act and the rules.
