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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(6)(b) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(b)the total net saleable energy shall be apportioned in a firm ratio on the basis of original capacity and the enhanced capacity.