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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(1)(v) in The Punjab Agricultural University Act, 1961

(v)two persons to be elected by the registered graduates of the [branch of learning from amongst themselves in such proportion as may be prescribed;] [Substituted by Punjab Act 12 of 1965, section 3 (1).]