Section 10(1) in The Punjab Agricultural University Act, 1961
(1)The State Government shall, within a period of one year from the commencement of this Act, establish the Board of Management which shall consist of the following members :-(i)Secretary to Government, Punjab, Community Development Department;(ii)Secretary to Government, Punjab, Agricultural Department;(iii)Secretary to Government, Punjab, Finance Department;[(iii-a) the Vice-Chancellor of the University;] [Inserted by Punjab Act 10 of 1962, section 2 (1).](iv)seven persons, not being officials, to be appointed by the State Government as follows :-(a)one eminent agricultural scientist having background of agricultural research or education;(b)two progressive farmers or live-stock breeders having experience of and interest in scientific farming and live-stock improvement;(c)one distinguished industrialist, businessman, manufacturer, or trader having interest in agricultural development;(d)one outstanding woman social worker preferably having background of rural advancement; and(e)two elected members of the Punjab Panchayat Samities and Zila Parishads;(v)two persons to be elected by the registered graduates of the [branch of learning from amongst themselves in such proportion as may be prescribed;] [Substituted by Punjab Act 12 of 1965, section 3 (1).]Provided that for the first election, one person shall be elected in the prescribed manner by the Alumni Association of the Government Agricultural College, Ludhiana and the other by the Alumni Association of the Government College of Veterinary and Animal Science, Hissar.
