Section 1 in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992
1. Short title and commencement.
(1)This Act may be called the Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992.(2)It shall come into force on such [date] [Act came into force from 11th day of March, 1995 vide Notification. No. VAN(A) 4-3/91-Vol.-II, dated 10th March, 1995, published in the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 10th March, 1995, pp. 997-998.] as the State Government may, by notification in the Official Gazette, appoint.
