Section 1(2) in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992
(2)It shall come into force on such [date] [Act came into force from 11th day of March, 1995 vide Notification. No. VAN(A) 4-3/91-Vol.-II, dated 10th March, 1995, published in the Rajpatra, Himachal Pradesh (Extra-ordinary), dated 10th March, 1995, pp. 997-998.] as the State Government may, by notification in the Official Gazette, appoint.
