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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(a) in Damodar Valley Corporation Act, 1948

(a)if he is a member of [Parliament] [Substituted for the word "the Central" by A.L.O., 1950] or any [State] [Substituted for the word "Provincial" by A.L.O., 1950] Legislature; or