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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Hp Beverage Ltd. vs . Bhupender Singh on 30 November, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

HP Beverage Ltd. vs. Bhupender Singh .

COMS No 15 of 2018 30.11.2022 Present: Mr. Harmohan Thakur, Advocate vice Mr.Navlesh Verma, Advocate for the plaintiff.

Mr. Pranay Pratap Singh, Advocate for defendant No.1.

Mr. Raju Ram Rahi, Deputy Advocate General, for defendant No.2, H.P. Excise and Taxation Department.

Mr. Kashmir Singh Thakur, Advocate for defendant No.3 Ankush Chauhan.

Mr. Ajay Sharma, Sr. Advocate with Mr.Atharv Sharma, Advocate for defendant No.4, Ajay Rathore.

Mr. Janesh Mahajan, Advocate for defendant No.5 Goverdhan Singh.

COMS No. 15 of 2018 Replication to written statement(s), as prayed, be filed within two weeks.

List for consideration after two weeks.

OMP No. 84 of 2022

Response, on behalf of non-applicant/plaintiff, as prayed, be filed within two weeks.

List for consideration along with main suit on next date.




             November 30, 2022                            (Vivek Singh Thakur)
             (ms)                                                     Judge




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