Section 72 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
72. Powers of the Chairman.
- The Chairman of the Board shall be having following powers; namely -(i)to preside meetings of the Board;(ii)to determine the date, time and place of the meeting;(iii)to sign the minutes of the Board jointly with the Managing Director; and(iv)to direct the Managing Director for efficient working of Committees and Board within the provisions of this Act.
