Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Uttarakhand - Subsection Section 72(iv) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (iv)to direct the Managing Director for efficient working of Committees and Board within the provisions of this Act.
