Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 29 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

29. Possession of cannabis - Section 10(1)(a).

- Only a person licensed to sell cannabis in wholesale or retail in Haryana may possess the same.