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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(4)(a) in Tamil Nadu Combined Development and Building Rules, 2019

(a)The space specified above shall be kept open to sky and free from any erection or projection such as sunshade or balcony of any building other than a fence or compound wall provided that these open yards may be used for the provision of access ways to the building's parking facilities.