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State of Madhya Pradesh - Section

Section 26 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

26. Decision of item of business.

(1)All items of business brought before any meeting of the Standing Committee shall be decided on the basis of consensus of opinion among the members of the Committee :Provided that if there is sharp difference of opinion on any issue the presiding authority shall take vote on it.
(2)All decisions of the Standing Committee shall be recorded in a register maintained in Form 2 :Provided that if votes are taken as per provision to sub-rule (1), the decision shall be recorded together with the names of members voting for or against the point of issue.