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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(a) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(a)To issue directions to departments and review the action taken on implementation of Telugu in a time bound manner duly considering the technical, financial and capacity building constraints;