Section 2 in The Mizoram Aided College Employees Rules, 1990
2. Definitions.
- In these rules, unless the context otherwise requires-(a)"Appointing Authority" means the appointing authority under these rules;(b)"Director" means the Director of Higher Education, Mizoram ;(c)"Employee" means a teacher and every other employee working in a recognised aided college affiliated to the University ;(d)"Governing Body" means the Governing Body of the College, the constitution of which has been incorporated under the Mizoram Aided College Management Rules, 1988 ;(e)"Government" means the Government of Mizoram ;(f)"Joint Director" means the Joint Director of Higher Education, Mizoram ;(g)"Local dailies" means the local daily newspaper published either in English or Mizo language ;(h)"Principal" means the Principal of the College ;(i)"Selection Board/Committee" means the Selection Board constituted under the provisions of sub-rule (1) of Rule 3 ;(j)"Service" means the Mizoram Aided College Service ;(k)"Teaching staff" means any teacher of the college and shall include the Principal, the Vice-Principal, the Reader, the Senior Lecturer, the Lecturer and Demonstrator of Science Laboratory ;(l)"Treasurer" means treasurer of the college appointed by the Governing body;(m)For the purpose of these rules, the pronoun "he" and its derivatives are used to denote any person, whether male or female.
