Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(d) in The Mizoram Aided College Employees Rules, 1990 (d)"Governing Body" means the Governing Body of the College, the constitution of which has been incorporated under the Mizoram Aided College Management Rules, 1988 ;
