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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in The Orissa Veterinary Council Rules, 1997

(1)On the date and time appointed by the Returning Officer for scrutiny of nomination papers, the candidate or his representatives duly authorised by the candidates in this behalf, may attend the office of the Returning Officer who shall allow them to examine the nomination papers of all the candidates which have been received by him.