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State of Odisha - Section

Section 13 in The Orissa Veterinary Council Rules, 1997

13. Scrutiny of nomination papers.

(1)On the date and time appointed by the Returning Officer for scrutiny of nomination papers, the candidate or his representatives duly authorised by the candidates in this behalf, may attend the office of the Returning Officer who shall allow them to examine the nomination papers of all the candidates which have been received by him.
(2)The Returning Officer shall examine the nomination papers thus received and decide all questions that may arise as to the validity of the nomination and his decision thereon shall be final.